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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(4)(ii) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(ii)When the request aforesaid is made by a registered user, he shall serve a copy thereof on the registered proprietor and other registered users, if any, and inform the Registrar that he had done so.