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[Cites 0, Cited by 0] [Section 142(4)] [Section 142] [Entire Act]

State of West Bengal - Subsection

Section 142(4)(b) in West Bengal Municipal (Building) Rules, 2007

(b)Single brick thick, that is, 25 cm (10") load bearing wails, can be adopted up to three storied residential building if constructed in cement mortar of requisite proportion;