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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Institutes of Technology Act, 1961

(3)The term of office of a member nominated under [clause (e)] [Substituted by Act 29 of 1963, Section 5, for "clause (c)" (retrospectively)] of section 11 shall be two years from the 1st day of January of the year in which he is nominated.