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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2) in National Academy of Legal Studies and Research University Act, 1998

(2)The members of the Finance Committee other than the Vice-[Chancellor] [Substituted by Act 7 of 2005.] and Registrar, shall hold office so long as they continue as members of the Executive Council.