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State of Karnataka - Section

Section 13 in The Karnataka Cinemas (Regulation) Act, 1964

13. Power of licensing authority to issue directions.-

The licensing authority may, from time to time, issue directions to any licensee or licensees generally, requiring the licensee or licensees to exhibit in each show such slides of public interest as may be supplied by that authority:Provided that no direction issued under this section shall require the licensee to exhibit more than three such slides at, or for more than four minutes in, any one show.