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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(2)A Zilla Parishad shall have authority for the purposes of this Act over the area for which it is established; and also over such additional area and for such purpose or purposes as the State Government may, by notification in the Official Gazette, specify in this behalf.