Allahabad High Court
Anand Singh Vist And Another vs State Of U.P. And Others on 7 March, 2011
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 13072 of 2011 Petitioner :- Anand Singh Vist And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Lallan Prasad Pal Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with the record of writ petition No.12995 of 2011, showing the names of respective counsels in both the cases along with cause title.
Order Date :- 7.3.2011 SRY