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Gujarat High Court

Anilukmar Gopikishan Agrawal vs Assistant Commissioner Of Income Tax, ... on 21 August, 2018

Author: Akil Kureshi

Bench: Akil Kureshi, B.N. Karia

            C/SCA/12825/2018                              ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                R/SPECIAL CIVIL APPLICATION NO. 12825 of 2018
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 12829 of 2018
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 12832 of 2018
==========================================================
                  ANILUKMAR GOPIKISHAN AGRAWAL
                             Versus
         ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2)
                           AHMEDABAD
==========================================================
Appearance:
MR. HARDIK V VORA(7123) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
        and
        HONOURABLE MR.JUSTICE B.N. KARIA

                             Date : 21/08/2018
                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 18.09.2018. Direct service is permitted.

(AKIL KURESHI, J) (B.N. KARIA, J) JYOTI V. JANI Page 1 of 1