Gujarat High Court
Anilukmar Gopikishan Agrawal vs Assistant Commissioner Of Income Tax, ... on 21 August, 2018
Author: Akil Kureshi
Bench: Akil Kureshi, B.N. Karia
C/SCA/12825/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 12825 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 12829 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 12832 of 2018
==========================================================
ANILUKMAR GOPIKISHAN AGRAWAL
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2)
AHMEDABAD
==========================================================
Appearance:
MR. HARDIK V VORA(7123) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 21/08/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 18.09.2018. Direct service is permitted.
(AKIL KURESHI, J) (B.N. KARIA, J) JYOTI V. JANI Page 1 of 1