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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(d) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(d)the time within which an appeal under section 17 shall be filed and the manner and procedure of disposing of such appeal; and