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State of Assam - Section

Section 11 in Assam Requisition and Control of Vehicles Act, 1968

11. Delegation of function.

- The State Government may, by order, direct that any power or duty which is conferred or imposed on the State Government by this Act shall in such circumstances and under such conditions, if any, as may be specified in that direction, be exercised or discharged by any officer or authority subordinate to it.