Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttarakhand - Subsection Section 23(xxvii) in Uttarakhand Panchayati Raj Act, 2016 (xxvii)[ Social welfare including welfare of the handicapped and mentally retarded: [Substituted by Uttarakhand Act No. 10 of 2019.]
