Section 20 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018
20. Power to remove difficulties.
(1)If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order published in the Official Gazette, make such provisions, not inconsistent with the provisions of this Act, as appears to it to be necessary or expedient, for removing the difficulty.(2)Every order made under this section shall, as soon as may be after it is made, be laid before the Legislative Assembly.
