Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Sikkim - Subsection Section 25(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (b)declare any tree or class of trees in khasmal or gorucharan forest to be reserved from the date fixed in that notification.
