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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Rajasthan - Subsection

Section 138(14)(e) in Rajasthan Goods and Services Tax Rules, 2017

(e)where the goods, other than de-oiled cake, being transported, are specified in the Schedule appended to to notification number F. 12(56) FD/ Tax/ 2017-Pt.-I-41 dated the 29th June, 2017, as amended from time to time;