Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3)(d) in Chhattisgarh Food and Nutritional Security Act, 2012

(d)All households headed by a person registered as an unorganized labour under the provisions of the Unorganised Worker's Social Security Act, 2008 (33 of 2008);