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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(3)The master shall ensure that all the navigational aids, fire fighting and flooding control appliances are on board in proper working conditions and in a position available for immediate use and regular conduct of exercises to his crew for the efficient use of such appliances.