Madhya Pradesh High Court
Mohan Jatav vs The State Of Madhya Pradesh on 18 December, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 53794 of 2023 (MOHAN JATAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-12-2023 Parties through their counsel.
As prayed, list in the first week of January, 2024.
(MILIND RAMESH PHADKE) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 20-Dec-23 12:38:20 PM