Madras High Court
Tajudeen ... Contempt vs Thangaraj on 22 November, 2018
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 22.11.2018
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
CONT.P.(MD)Nos.1607 & 1608 of 2018 in
W.P.(MD)No.2985 & 3124 of 2018
CONT.P.(MD)No.1607 of 2018
Tajudeen ... Contempt Petitioner/
Writ petitioner
Vs.
1. Thangaraj,
Assistant Commissioner of Customs,
Air Intelligence Unit,
Trichy Airport,
Trichy – 620 007.
2. K.Prema,
Superintendent of Customs,
Air Intelligence Unit,
Trichy Airport,
Trichy – 620 007. ... Contemnors/Respondents 2 & 3
Prayer: Contempt Petition is filed under Section 11 of the
Contempt of Courts Act, 1971, to punish the respondents under
Section 11 of the Contempt of Court Act for having willfully and
deliberately disobeying the order of this Court passed in W.P.
(MD)No.2985 of 2018, dated 21.02.2018.
http://www.judis.nic.in
2
CONT.P.(MD)No.1608 of 2018
Hasina Balkis ... Contempt Petitioner/
Writ petitioner
Vs.
1. Thangaraj,
Assistant Commissioner of Customs,
Air Intelligence Unit,
Trichy Airport,
Trichy – 620 007.
2. K.Prema,
Superintendent of Customs,
Air Intelligence Unit,
Trichy Airport,
Trichy – 620 007. ... Contemnors/Respondents 2 & 3
Prayer: Contempt Petition is filed under Section 11 of the
Contempt of Courts Act, 1971, to punish the respondents under
Section 11 of the Contempt of Court Act for having willfully and
deliberately disobeying the order of this Court passed in W.P.
(MD)No.3124 of 2018, dated 21.02.2018.
(in both petitions)
For Petitioner : Mr.A.K.Jayaraj
For Respondents : Mr.Aravindhan
***
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3
COMMON ORDER
Following the directions issued by this Court, the seized jewellery have been brought before this Court. The petitioners have also brought two demand drafts as directed earlier. The officials acknowledged the receipt of the demand drafts. The petitioners acknowledged the receipt of the jewellery.
2. Recording compliance, the Contempt petitions stand closed.
22.11.2018 pmu http://www.judis.nic.in 4 G.R.SWAMINATHAN, J.
pmu CONT.P.(MD)Nos.1607 & 1608 of 2018 in W.P.(MD)No.2985 & 3124 of 2018 22.11.2018 http://www.judis.nic.in