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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(1)(a) in Telangana Town-Planning Act, 1920

(a)to remove, pull down, or alter any building or other work in the area included in the scheme which is such as to contravene the scheme, or in the erection or carrying out of which any provision of the scheme has not been complied with; or