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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(4)(c) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(c)A competitive examination, including [written tests] [Substituted 'a written test and/or group discussion' by Notification No. SEBI/LAD-NRO/GN/2018/29, dated 13.8.2018.] and interview, shall be conducted by the Competent Authority or by an outside agency engaged by the Board for the purpose of recruitment.