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[Cites 0, Cited by 0] [Section 316(2)] [Section 316] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 316(2)(a) in Arunachal Pradesh Municipal Act, 2007

(a)water supply including sinking of tube wells, laying of water pipelines, installation of overhead reservoirs and flushing arrangement for privies and urinals,