Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(1) in The Sri Aurobindo Memorial Act, 1972. (1)The State Government shall, as soon as may be, constitute, by notification in the Official Gazette, a Society to be called the Sri Aurobindo Samiti of West Bengal.
