Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(2)In the event of non-availability of suitable persons, fulfilling the requirements of eligibility for promotion. Board may notwithstanding the conditions of eligibility for promotion required' under sub-rule (1) above, lay down general instructions for grant of permission to fill the vacancies in urgent temporary basis subject to such conditions and restrictions regarding pay and other allowances as it may direct.