Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Odisha - Subsection

Section 141(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)show the names of all person having interest in the property as laid down in Clause (a) of Sub-Section (2) of Section 91 of the Act;