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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(a) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(a)Where the mutual consensus is arrived at settlement proceeding will be recorded and a copy thereof will be made available to the consumer.