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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(l) in The Maharashtra Universities Act, 1994

(l)the Director of Higher Education, Maharashtra State [or his nominee not below the rank of Joint Director;] [These words were added by Maharashtra 55 of 2000, section 22 (b)(ii).]