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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(2)The State Register of Practitioners shall be in such form as may be prescribed, and shall contain the name, address and qualifications of every registered practitioner together with the date on which such qualifications were acquired.