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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3)(c) in Uttarakhand River Valley (Development and Management) Act, 2005

(c)Fails to furnish to the Authority or any other officer of the Authority any information required by the Authority or such officer for the purpose of this Act; or