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State of Madhya Pradesh - Section

Section 41 in The M.P. State Dental Council Rules, 1969

41. Decision of all points of order by the President.

(1)The President shall decide all points of order which may arise and his decision shall be final.
(2)If any question arises with reference to procedure in respect of a matter for which these rules make no provision the President shall decide the same and his decision shall be final.