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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in Conduct of Elections Rules, 1961

(i)"presiding officer" includes-
(i)any polling officer performing any of the functions of a presiding officer under sub-section (2) or sub-section (3) of section 26; and
(ii)any returning officer while presiding over an election under sub-section (2) of section 29;