Section 5(iv) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007
(iv)The admissions shall be made in the order of merit on the basis of the ranking assigned in PGLCET/ PGLCET-AC as per Rule 5 or Rule (c)(vii) of the Andhra Pradesh Post Graduate Law Courses Common Entrance Test Rules, 2007.
