Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(g) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(g)associating with itself, any person or body whose assistance or advice it may require in carrying out its functions under any of the provisions of this Act; and