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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(3)(b) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

(b)The priorities in respect of the categories mentioned in item (a) above as declared by the Government vide G.O. Ms. No. 254, HM&FW (El) Department, dated 28-04-1993 and subsequent amendments thereto from time to time.