Section 27 in The Darjeeling Gorkha Hill Council Act, 1988
27. Power to make by-laws. -
(1)The General Council shall have power, subject to the provisions of this Act and the rules made thereunder, to make, with the previous approval of the Government, by-laws to be applicable within the hill areas with respect to all or any of the matters enumerated in section 24 for the regulation and control thereof.(2)All by-laws made under sub-section (1) shall have effect upon their publication in the Official Gazette.
