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Bombay High Court

Tarvindarsingh Mahendrasingh Dhilla vs Ambadas Asaram Mhaske And Others on 25 October, 2023

Author: S.G. Mehare

Bench: S.G. Mehare

                                                                   26-cra-169-2023.odt
                                       (1)


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                               CRA NO.169 OF 2023

               TARVINDARSINGH MAHENDRASINGH DHILLA
                                   VERSUS
                AMBADAS ASARAM MHASKE AND OTHERS
                                      ...
               Advocate for Petitioner : Mr. Bhandari Anand P.
          Advocate for Respondent Nos.2 to 6 : Mr. M. A. Manjramkar
                                      ...
                                       CORAM : S.G. MEHARE, J.

                                       DATED : OCTOBER 25, 2023

 JUDGMENT :

-

1. Time granted to the learned counsel for the respondents to come fully prepared as to the cause of action to file the suit. He undertakes that he will not take any steps in the suit till the next date.

2. Stand over to 01.12.2023.

(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 26/10/2023 ::: Downloaded on - 26/10/2023 14:19:38 :::