Bombay High Court
Tarvindarsingh Mahendrasingh Dhilla vs Ambadas Asaram Mhaske And Others on 25 October, 2023
Author: S.G. Mehare
Bench: S.G. Mehare
26-cra-169-2023.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRA NO.169 OF 2023
TARVINDARSINGH MAHENDRASINGH DHILLA
VERSUS
AMBADAS ASARAM MHASKE AND OTHERS
...
Advocate for Petitioner : Mr. Bhandari Anand P.
Advocate for Respondent Nos.2 to 6 : Mr. M. A. Manjramkar
...
CORAM : S.G. MEHARE, J.
DATED : OCTOBER 25, 2023
JUDGMENT :-
1. Time granted to the learned counsel for the respondents to come fully prepared as to the cause of action to file the suit. He undertakes that he will not take any steps in the suit till the next date.
2. Stand over to 01.12.2023.
(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 26/10/2023 ::: Downloaded on - 26/10/2023 14:19:38 :::