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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iv) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(iv)The Competent Authority shall scrutinize all the candidates received from the candidates, after scrutiny the competent authority shall prepare the following merit list namely: -