Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 27 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021, CM APPL. 17145/2021 STAY
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD. ..... Petitioner
Through: Mr.Raj Birbal, Senior Advocate with
Mr.Raavi Birbal, Adv.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Respondent in person
14
W.P.(C) 5531/2021, CM APPL. 17149/2021 STAY
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD. ..... Petitioner
Through: Mr.Raj Birbal, Senior Advocate with
Mr.Raavi Birbal, Adv.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Respondent in person
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 27.07.2022 Respondents are present in person and state that their counsel is not available and requests for passover. However, passover is not possible as Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:28.07.2022 14:56:36 there is a special Division Bench post lunch.
List on 06.09.2022.
Interim orders to continue.
DINESH KUMAR SHARMA, J JULY 27, 2022/tp Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:28.07.2022 14:56:36