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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(11) in Rajasthan Muslim Wakf Regulations, 1964

(11)Total annual income of wakf property from:-
(i)
(a)Land cultivation.
(b)Garden.
(c)House/s.
(d)Shop/s.
(e)Nohra.
(f)Garage.
(g)Residential land.
(ii)Nazrana.
(iii)Contributions or any other help in cash or kind.
(iv)Other sources of income e.g.
(a)From Government.
(b)From any other department or institutions.
(c)Annuity from Government (True copy of certificate to be enclosed).
(d)Interest from Bank Deposits.
(e)Interest from securities.
(f)Miscellaneous income.