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State of Bihar - Section

Section 187 in Bihar Board's Miscellaneous Rules, 1958

187. Drawing bills.

- The Collector of a district is empowered to authorise any Assistant or Deputy Collector in charge of a treasury to draw bills on other treasuries by publishing a notification to the effect, over his signature in the Gazette. Until the notification is published an Assistant or Deputy Collector in charge of a treasury cannot draw such a bill.