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State of Bihar - Section

Section 13 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014

13. Implementation of DSM programmes.

- 13.1 Distribution Licensee shall undertake implementation of DSM programmes in line with the guidelines issued by the Commission from time to time.
13.2The implementation of the programme shall be undertaken in the manner as approved by the Commission.
13.3Distribution Licensee shall undertake implementation of quick gain DSM programmes.
13.4Distribution Licensee shall carry out implementation of activities assigned to it either by itself or through engagement of appropriate independent entity. While doing so, the Distribution Licensee shall ensure that continuity and consistency is maintained and interest of the consumers is not compromised.