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[Cites 0, Cited by 0] [Section 51(6)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(6)(b) in Telangana Panchayat Raj Act, 2018

(b)any school, hospital, dispensary, vaccination station, choultry or other institutions maintained, by or under the control of, any Gram Panchayat and any records, registers or other documents kept in such institution;