Delhi High Court - Orders
Sneha Choudhury vs Sahitya Akademi & Anr on 24 June, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 314/2020
SNEHA CHOUDHURY ..... Petitioner
Through Ms.Shreya Munoth, Ms.Amritananda
Chakravorty and Ms.Amala Dasarathi, Advs.
versus
SAHITYA AKADEMI & ANR ..... Respondents
Through Mr.Rajshekhar Rao and Mr. Abhishek
Aggarwal, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 24.06.2020 This hearing is conducted through Video-Conferencing. CM No. 13239-40/2020 (exemption) The applications are allowed subject to all just exceptions. CONT.CAS(C) 314/2020 and CM No. 13238/2020 Learned counsel for the respondents has entered appearance on receipt of an advance notice of this contempt petition.
Let a short affidavit be filed in response to the averments made in the petition within three weeks from today. Rejoinder be filed within 2 weeks thereafter.
List on 05.08.2020.
JAYANT NATH, J JUNE 24, 2020 rb