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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(k) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(k)"Indian Systems of Medicine" shall, for the purpose of this Act, include Ayurveda, Unani, Siddha, Homeopathy, Naturopathy, Yoga and such other disciplines, as may be prescribed;