Gauhati High Court
M/S. P. Das And Company vs The Union Of India And 8 Ors on 3 December, 2020
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/3
GAHC010156132018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4757/2018
M/S. P. DAS AND COMPANY
HAVING ITS HEAD OFFICE AT GOPAL ROAD, PAN BAZAR, GUWAHATI AND
IS REP. BY ONE OF ITS DULY AUTHORIZED PARTNER SRI SWAPAN DAS,
S/O. LT. BHARAT CH. DAS, R/O. LAMB ROAD, UZAN BAZAR, GUWAHATI.
VERSUS
THE UNION OF INDIA AND 8 ORS.
REP. BY THE SECRETARY, MINISTRY OF MSME (MICRO, SMALL AND
DEDIUM ENTERPRISES), NEW DELHI.
2:NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020 REP. BY ITS CHAIRMAN
NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020.
3:ZONAL GENERAL MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
4:CHIEF MANAGER
NSIC LTD.
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INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
5:BRANCH HEAD
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
6:SR. BRANCH MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
7:CHIEF MANAGER (A/CS)
LEGAL AND RECOVERY
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
8:MANAGER
BANK OF BARODA
DISPUR BRANCH
GUWAHATI
ASSAM-781005.
9:THE DIRECTOR OF INLAND WATER TRANSPORT
ULUBARI
GUWAHATI
ASSAM-781007
Advocate for the Petitioner : MR G N SAHEWALLA
Advocate for the Respondent : ASSTT.S.G.I.
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BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
03-12-2020 Shri H.K. Sharma, learned counsel appearing on instructions of his Senior Shri G.N. Sahewalla, learned counsel for the petitioner submits that by efflux of time, the matter has become infructuous.
Accordingly, the writ petition is dismissed as infructuous. Interim order if any stands vacated.
JUDGE Comparing Assistant