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Gauhati High Court

M/S. P. Das And Company vs The Union Of India And 8 Ors on 3 December, 2020

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                               Page No.# 1/3

GAHC010156132018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/4757/2018

         M/S. P. DAS AND COMPANY
         HAVING ITS HEAD OFFICE AT GOPAL ROAD, PAN BAZAR, GUWAHATI AND
         IS REP. BY ONE OF ITS DULY AUTHORIZED PARTNER SRI SWAPAN DAS,
         S/O. LT. BHARAT CH. DAS, R/O. LAMB ROAD, UZAN BAZAR, GUWAHATI.



         VERSUS

         THE UNION OF INDIA AND 8 ORS.
         REP. BY THE SECRETARY, MINISTRY OF MSME (MICRO, SMALL AND
         DEDIUM ENTERPRISES), NEW DELHI.

         2:NATIONAL SMALL INDUSTRIES CORPORATION

          NSIC BHAWAN
          OKHLA INDUSTRIAL ESTATE
          NEW DELHI-110020 REP. BY ITS CHAIRMAN
          NATIONAL SMALL INDUSTRIES CORPORATION
          NSIC BHAWAN
          OKHLA INDUSTRIAL ESTATE
          NEW DELHI-110020.

         3:ZONAL GENERAL MANAGER

          NSIC LTD.
          INDUSTRIAL ESTATE
          BYE LANE NO.3 BAMUNIMAIDAM
          GUWAHATI
          ASSAM-781021.

         4:CHIEF MANAGER

          NSIC LTD.
                                                        Page No.# 2/3

             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

            5:BRANCH HEAD

             NSIC LTD.
             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

            6:SR. BRANCH MANAGER

             NSIC LTD.
             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

            7:CHIEF MANAGER (A/CS)
             LEGAL AND RECOVERY

             NSIC LTD.
             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

            8:MANAGER

             BANK OF BARODA
             DISPUR BRANCH
             GUWAHATI
             ASSAM-781005.

            9:THE DIRECTOR OF INLAND WATER TRANSPORT

             ULUBARI
             GUWAHATI
             ASSAM-781007

Advocate for the Petitioner   : MR G N SAHEWALLA

Advocate for the Respondent : ASSTT.S.G.I.
                                                                                   Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                            ORDER

03-12-2020 Shri H.K. Sharma, learned counsel appearing on instructions of his Senior Shri G.N. Sahewalla, learned counsel for the petitioner submits that by efflux of time, the matter has become infructuous.

Accordingly, the writ petition is dismissed as infructuous. Interim order if any stands vacated.

JUDGE Comparing Assistant