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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(5)(vi) in Sri Sathya Sai University for Human Excellence Act, 2018

(vi)to pre-approve the appointment of the Vice Chancellor, the Registrar (Administration), the Registrar (Evaluation), the Finance Officer and the Deans;