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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(1) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(1)[ Factory including ginning factory, sheller, huller, flour mill, oil expeller, dal mill or cold storage for sale, purchase, storage or processing of agricultural produce; or [Substitued vide No. GSR 51/PA 23/61/S 43/Amd (1) 82, dated the 12th March, 1982.]