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State of Kerala - Section

Section 15 in Travancore-Cochin Medical Practitioners Act, 1953

15. Time and place of meeting of council.

- Each council shall meet at such time and place and every meeting of the council shall be summoned by such person and in such manner as may be prescribed by regulations:Provided that until such regulations are made, it shall be lawful for the President to summon a meeting of such council at such time and place as he may deem expedient by letter addressed to each member.