Punjab-Haryana High Court
Nirmala Devi vs State Of Punjab And Anr on 13 October, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
VINOD KUMAR
2014.10.27 12:23
I attest to the accuracy and
authenticity of this document
Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.6811 of 2014
Date of decision:13.10.2014
Nirmala Devi ...Petitioner
Versus
State of Punjab and another ...Respondents
CORAM: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. Ashish Gupta, Advocate,
for the petitioner.
*****
RAKESH KUMAR JAIN, J.
For orders, see detailed reasons recorded in a separate order passed in CR No.6809 of 2014 titled as "Harish Kumar Vs. State of Punjab and another" of even date.
October 13, 2014 (RAKESH KUMAR JAIN) vinod* JUDGE