Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(a) in Jammu and Kashmir Agrarian Reforms Act, 1976

(a)the transfer or acquisition of which, either by the act of parties or by the operation of law, is invalid under the provisions of this Act; or