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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(h) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(h)structural steel or prefabricated parts are not subjected to stresses prejudicial to their stability while they are stored or transported or raised or set down;